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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(1)The audit of the Accounts of the State Board shall be conducted by the Examiner of Local Fund Accounts. The audit charges, viz., the expenditure on pay and allowances of the audit staff shall be met out of the Funds of State Board.