Section 12(1) in Tamil Nadu Infrastructure Development Rules, 2012
(1)At the stage when the Board recommends projects for implementation to the Government under sub-section (4) of Section 14 of the Act, the Board shall provide a preliminary indication of the extent and form of state support and specifically support from the Tamil Nadu Infrastructure Development Fund and for this purpose the Board may obtain necessary information from the Sponsoring Agency in such manner as may be prescribed in the Regulations;
