Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977 31. Export packages also to comply with the laws of the country to which they are being exported .- [* * *] [Rules 30, 31 and 33 omitted by G.S.R. 425(E), dated 17-7-2006 (w.e.f. 13-1-2007).]
