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Gujarat High Court

Anilkumar Vaikunthlal Patel vs O.L.Of A'Bad Jubilee Spinning And ... on 9 August, 2016

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt, A.Y. Kogje

                    O/OJCA/358/2016                                             ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       CIVIL APPLICATION (OJ) NO. 358 of 2016
                                           In
                               O.J.APPEAL NO. 1 of 2003
                                           In
                          COMPANY APPLICATION NO. 16 of 1999
                                          In
                           COMPANY PETITION NO. 139 of 1988

         ==============================================================
                   ANILKUMAR VAIKUNTHLAL PATEL....Applicant
                                    Versus
             O.L.OF A'BAD JUBILEE SPINNING AND MANUFACTURING MILLS
                       COMPANY LTD & 6....Respondents
         ==============================================================
         Appearance:
         MR MI HAVA, ADVOCATE for the Applicant No. 1
         MR.CHANAKYA BHAVSAR, ADVOCATE for the Applicant No. 1
         OFFICIAL LIQUIDATOR for the Respondent No. 1
         ==============================================================

           CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
                  and
                  HONOURABLE MR.JUSTICE A.Y. KOGJE

                                      Date : 09/08/2016

                                         ORAL ORDER

(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) To be kept alongwith O.J.Appeal No.1 of 2003 and allied matters on 01.09.2016.

(S.R.BRAHMBHATT, J.) (A.Y. KOGJE, J.) Pankaj Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Aug 11 02:25:51 IST 2016