Gujarat High Court
Anilkumar Vaikunthlal Patel vs O.L.Of A'Bad Jubilee Spinning And ... on 9 August, 2016
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.Y. Kogje
O/OJCA/358/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 358 of 2016
In
O.J.APPEAL NO. 1 of 2003
In
COMPANY APPLICATION NO. 16 of 1999
In
COMPANY PETITION NO. 139 of 1988
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ANILKUMAR VAIKUNTHLAL PATEL....Applicant
Versus
O.L.OF A'BAD JUBILEE SPINNING AND MANUFACTURING MILLS
COMPANY LTD & 6....Respondents
==============================================================
Appearance:
MR MI HAVA, ADVOCATE for the Applicant No. 1
MR.CHANAKYA BHAVSAR, ADVOCATE for the Applicant No. 1
OFFICIAL LIQUIDATOR for the Respondent No. 1
==============================================================
CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 09/08/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) To be kept alongwith O.J.Appeal No.1 of 2003 and allied matters on 01.09.2016.
(S.R.BRAHMBHATT, J.) (A.Y. KOGJE, J.) Pankaj Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Aug 11 02:25:51 IST 2016