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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(e) in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002

(e)"recognised institution" means an institution of higher learning maintained by the University or started by Council or Trust and recognised by, or associated with the University ;