Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(xvi) in The Indian Stamp (Orissa Amendment) Act, 2001 (xvi)in Article 25, for the words "Five rupees" appearing in Column (2) against Clause (b), the words "Ten rupees" shall be substituted;
