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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Goa - Subsection

Section 100(2)(c) in The Goa, Daman and Diu School Education Rules, 1986

(c)to make any representation for the redressal of any bona fide grievance, subject to the condition that such representation is not made in any rude or indecorous language;