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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(3) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(3)On completion of verification and stamping, the Legal Metrology Officer shall issue a Certificate of Verification in the form set out in Schedule VIII.In case of new weight or measure, a word 'NEW' shall be inscribed on the Verification Certificate in RED ink.