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State of Maharashtra - Section

Section 11 in The Indian Forest (Maharashtra Unification and Amendment) Act, 1960

11. Amendment of section 65 of Act XVI of 1927.

- In section 65 of the principal Act, for the words "a Ranger" the words "a Ranger, any Police Officer" of a rank not inferior to that of Sub-Inspector or any Revenue Officer of a rank not inferior to that of Mahalkari or Tahsildar" shall be substituted.