Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] Bengal Presidency - Subsection Section 3(18) in Bengal Tenancy Act, 1885 (18)"tenure" means the interest of a tenure-holder or an under-tenure-holder;
