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Union of India - Section

Section 156 in The Navy (Pay And Allowances) Regulations, 1966

156. Full rates for all prescribed classes of ships.

- The classes of ships service on which qualifies for hard lying money areas laid down in regulation 60; but sailors shall be entitled to full rates while serving on any of ships.[HIGHT ALTITUDE/UNCONGENIAL CLIMATE ALLOWANCE] [Substitued by S.R.O. 19(E), dated 23rd October, 1986]