- The school buildings should not be allowed to be used for other than educational purposes without the written consent of the managing committee. Any application for permission to use the buildings for the than educational purposes should state clearly for what purposes the buildings are required and should give a programme of any events that are to be held. If the programme includes a performance by nautch party permission should not be granted. Rules laid down in Article 427 and 428 of Section X of this Chapter should be strictly followed.
