Section 53(3)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act]

(a)such tendered ballot paper, shall be serially the last in the bundle of ballot papers issued for use at the polling station; and

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