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[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(2)(b) in Jharkhand Panchayat Raj Act, 2001

(b)The State Government will appoint an Assistant Secretary through the medium of Panchayat Directorate, who will perform such functions and discharge such duties as may he instructed by the State Government or the Executive Officer;