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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(i) in The Forest (Conservation) Rules, 2003

(i)The Nodal Officer, through the Principal Chief Conservator of Forest, shall forward the proposal to the State Government or the Union territory Administration, as the case may be, along with his recommendations.