Himachal Pradesh High Court
Narinder Kumar vs . Jatinder Kumar on 6 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Narinder Kumar Vs. Jatinder Kumar RSA No.288 of 2022 .
06.03.2023 Present: Appellant in person with Mr. J.R. Poswal, Advocate.
Respondent in person with Mr. Pranjal Munjal, Advocate.
At the request of learned counsel for the parties, the matter is sent for mediation. With the consent of the learned counsel for the parties, Shri S.C. Sharma, learned Senior Advocate, is appointed as Mediator in this matter. Learned Mediator is requested to submit his report within a period of four weeks. Record be sent to the learned Mediator forthwith.
Parties are directed to appear before the learned Mediator today (06.03.2023) at 1:00 p.m. in the main Mediation Centre, H.P. High Court.
( Sushil Kukreja )
March 06, 2023 Judge
(VH)
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