Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31A(3)] [Section 31A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 31A(3)(iv) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(iv)be represented on the board of directors (including not having a nominee director) of the listed entity;