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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(ii) in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

(ii)cause to be registered in the crop register, all lands which have been actually sown irrespective of whether there is a yield of crops or not, and all fallow lands and the areas thereof;