Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Kerala - Subsection Section 84(a) in Kerala Land Reforms (Tenancy) Rules, 1970 (a)in the land in which the kudikidappus are situate, in cases where the person in possession of such land held five acres or more of land on the 1st July, 1969, and
