Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Odisha - Subsection Section 19(1)(e) in The Orissa Development Authorities Rules, 1983 (e)for the purpose of calculating the fee, the areas covered under the basement if any, shall be counted towards the covered area;