Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 21] [Entire Act] State of Karnataka - Subsection Section 21(a) in Karnataka Agricultural Produce Marketing Act 1966 (a)[XXX ] [Omitted by Act 38 of 2013 w.e.f. 16.3.2013]
