Delhi High Court - Orders
Seagull Laboratories I Pvt Ltd vs Union Of India & Anr on 27 November, 2024
Author: Manmohan
Bench: Tushar Rao Gedela, Manmohan
$~33 to 74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8460/2023 & CM APPL. 32240/2023
SEAGULL LABORATORIES I PVT LTD ..... Petitioner
Through: Ms. Richa Kapoor, Ms. Kunal Anand,
Mr. Harsh Gautam, Mr. Sandesh
Kumar and Ms. Udipti Chopra,
Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Rakesh Kumar, CGSC with Mr.
Sunil and Mr. Rishav Dubey,
Advocates for R-1/UOI.
Mr.Vedansh Anand (GP)for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(34)
+ W.P.(C) 8519/2023 & CM APPLs.32435/2023 and 53000/2023
LABORATE PHARMCEUTICALS ..... Petitioner
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Meher Anand, Mr.Siddharth
Bambha, Mr. Anmol Bharti and
Mr.Rohit Bohra, Advocates.
versus
DRUGS CONTROLLER GENREAL OF INDIA ..... Respondent
Through: Mr.Rakesh Kumar, CGSC with
Mr.Rahul Kumar Sharma, Mr.Sunil
and Mr.Vedash Kumar, GP for UOI.
Mr.Kirtiman Singh, CGSC with
W.P.(C) 8460/2023 & other connected matters Page 1 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:47
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(35)
+ W.P.(C) 8557/2023 & CM APPL.32551/2023
M/S LABORATORIES GRIFFON PVT. LTD. THROUGH ITS
DIRECTOR MR. NELSON LOPES & ANR. ..... Petitioners
Through: Mr. Vaibhav Tomar, Mr. Prabhjot
Singh Dhillon and Mr. Yash Punjabi,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Vedansh Anand (GP), Mr.Sunil,
Mr.Sammon Kumar and
Mr.Soumyadip Chakraborty,
Advocates and Mr.Vedansh Kumar,
GP for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(36)
+ W.P.(C) 8559/2023 & CM APPL.32555/2023
SHREYA LIFE SCIENCES
PVT. LTD. AND ANR. ..... Petitioners
Through: Mr.Aniket Gautam, Mr.Siddharth
Kurichh and Mr. Gaurav Mundra and
Ms. Smriti Poddar, Advocates.
versus
W.P.(C) 8460/2023 & other connected matters Page 2 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:47
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(37)
+ W.P.(C) 8576/2023 & CM APPL32599/2023
MANKIND PHARMA LIMITED ..... Petitioner
Through: Mr. R.Jawahar Lal and Ms. Meghna,
Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Rakesh Kumar, CGSC with Mr.
Sunil and Mr. Rishav Dubey,
Advocates for R-1/UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(38)
+ W.P.(C) 8587/2023 & CM APPLs.32627/2023 and 32938/2023
ALKEM LABORATORIES LTD ..... Petitioner
Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
and Ms.Ankita Seth, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms.Arunima Dwivedi, CGSC with
Ms.Pinky Pawar and Mr.Aakash
W.P.(C) 8460/2023 & other connected matters Page 3 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:47
Pathak, Advocates for UOI.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(39)
+ W.P.(C) 8593/2023 & CM APPL.32648/2023
LUPIN LIMITED & ANR. ..... Petitioner
Through: Mr. Ajay Bhargava, Mr. Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(40)
+ W.P.(C) 8596/2023
DR REDDYS LABORATORIES LTD THROUGH AUTHORIZED
REPRESENTATIVE MR M V NARASIMHAM & ANR.
..... Petitioners
Through: Ms. Neelima Tripathi, Sr. Advocate
with Mr. Apoorv P.Tripathi, Mr.
Sanam Tripathi, Ms. Anjali Kaushik,
Mr. Apaan Mittal and Ms. Ragvi
Rawat, Advocates.
W.P.(C) 8460/2023 & other connected matters Page 4 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
versus
UNION OF INDIA THROUGH THE SECRETARY & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(41)
+ W.P.(C) 8598/2023 & CM APPL.32657/2023
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Ajay Bhargava, Mr. Mr.Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(42)
+ W.P.(C) 8600/2023 & CM APPL.32661/2023
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Ajay Bhargava, Mr. Mr.Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
W.P.(C) 8460/2023 & other connected matters Page 5 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(43)
+ W.P.(C) 8607/2023 & CM APPL.32674/2023
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Ajay Bhargava, Mr. Mr.Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Vineet Dhanda, Advocate for
UOI.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 6 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
(44)
+ W.P.(C) 8608/2023 & CM APPL.32676/2023
ALKEM LABORATORIES LTD ..... Petitioner
Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
and Ms.Ankita Seth, Advocates.
Versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with Mr.
Pinky Pawar, Mr. Aakash pathak,
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(45)
+ W.P.(C) 8609/2023 & CM APPL.32678/2023
ALKEM LABORATORIES LTD ..... Petitioner
Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
and Ms.Ankita Seth, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 7 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
(46)
+ W.P.(C) 8618/2023 & CM APPLs.32712/2023 and 44196/2023
ABBOTT HEALTHCARE PRIVATE LIMITED..... Petitioner
Through: Mr. Ajay Bhargava, Mr. Mr.Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(47)
+ W.P.(C) 8660/2023 & CM APPLs.32834-32835/2023
CIPLA LIMITED & ANR. ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 8 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
(48)
+ W.P.(C) 8674/2023 & CM APPLs.32856-32857/2023
J D PHARMA & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Tarveen Singh Nanda, Advocate,
Govt. Pleader
(49)
+ W.P.(C) 8675/2023 & CM APPLs.32858-32859/2023
VENUS LABS & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 9 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
(50)
+ W.P.(C) 8678/2023 & CM APPLs.32864-32865/2023
SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
.... Respondents
Through: Mr.Vineet Dhanda, CGSC for R-1.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(51)
+ W.P.(C) 8680/2023 & CM APPLs.32868-32869/2023
HORIZON BIOCEUTICALS PVT. LTD. & ANR
...... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
Mr.Tarveen Singh Nanda, GP for
UOI.
W.P.(C) 8460/2023 & other connected matters Page 10 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
(52)
+ W.P.(C) 8682/2023 & CM APPLs.32872-32873/2023
CIPLA LIMITED & ANR. ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr. Tarveen Singh Nanda, G. P. for
UOI.
(53)
+ W.P.(C) 8721/2023 & CM APPLs.32980-32981/2023
ALKEM LABORATORIES LTD ..... Petitioner
Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
and Ms.Ankita Seth, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms.Arunima Dwivedi, CGSC with
Ms.Pinky Pawar and Mr.Aakash
Pathak, Advocates for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 11 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
(54)
+ W.P.(C) 8726/2023 & CM APPLs.32988-32989/2023
APTUS PHARMA PRIVATE LIMITED & ANR
...... Petitioners
Through: Mr.Sanjay Kumar, Advocate with
Ms.Archana Sahadeva, Advocates
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Vineet Dhanda, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
(55)
+ W.P.(C) 8728/2023 & CM APPLs.32991-32992/2023
SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Vineet Dhanda, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
W.P.(C) 8460/2023 & other connected matters Page 12 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(56)
+ W.P.(C) 8730/2023 & CM APPLs.32993-32994/2023
CIPLA LIMITED & ANR. ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Vineet Dhanda, CGSC for R-1.
(57)
+ W.P.(C) 8731/2023 & CM APPLs.32995-32996/2023
CIPLA LIMITED & ANR. ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP.
Mr.Vineet Dhanda, Advocate for UOI
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
W.P.(C) 8460/2023 & other connected matters Page 13 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
Mr. Varun Pratap Singh, Advocates
for respondents.
(58)
+ W.P.(C) 8732/2023 & CM APPLs.32997-32998/2023
OZONE PHARMACEUTICALS LIMITED & ANR...... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
(59)
+ W.P.(C) 8747/2023 & CM APPLs.33020-33021/2023
SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
Versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Vineet Dhanda, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
W.P.(C) 8460/2023 & other connected matters Page 14 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
Mr. Varun Pratap Singh, Advocates
for respondents.
(60)
+ W.P.(C) 8751/2023 & CM APPLs.33030-33031/2023
WINGS PHARMACEUTICALS PVT. LTD ..... Petitioner
Through: Mr.Siddharth Bambha, Mr. Anmol
Bharti and Mr.Rohit Bohra,
Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Vineet Dhanda, Advocate for UOI
(61)
+ W.P.(C) 8752/2023 & CM APPLs.33032-33033/2023
WINGS PHARMACEUTICALS PVT. LTD ..... Petitioner
Through: Mr.Siddharth Bambha, Mr. Anmol
Bharti and Mr.Rohit Bohra,
Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 15 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
(62)
+ W.P.(C) 8914/2023 & CM APPLs.33740-33741/2023
DWD PHARMACEUTICALS LIMITED & ANR ...... Petitioners
Through: Mr. Karan Bajaj, Mr. Rupin Bahl, and
Ms.Aastha Arora, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA, & ANR.
..... Respondents
Through: Mr. Rakesh Kumar, CGSC with Mr.
Sunil, Advocate for R-1/UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(63)
+ W.P.(C) 9025/2023 & CM APPLs.34369-34370/2023
AMERICAN VITAMINS INDIA PVT LTD ..... Petitioner
Through: Mr.Siddharth Bambha, Mr. Anmol
Bharti and Mr.Rohit Bohra,
Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 16 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
(64)
+ W.P.(C) 9033/2023 & CM APPLs.34384-34385/2023
ASTRA LABS & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Deepak Tanwar, GP with
Mr.Rajdev Kumar, Mr.Amogh
Samarnath and Mr.Shivam
Shrwastav, Advocates
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
(65)
+ W.P.(C) 9035/2023 & CM APPLs.34388-34389/2023
ACRON PHARMACEUTICALS & ANR. ..... Petitioners
Through: Mr.Sanjay Kumar, Advocate with
Ms.Archana Sahadeva, Advocates
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Anurag Ahluwalia, CGSC with
Mr.Tarveen Singh Nanda, GP and
Ms.Hridyanshi Sharma, Advocate for
R-1&2.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
Mr.Kirtiman Singh, CGSC with
W.P.(C) 8460/2023 & other connected matters Page 17 of 22
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Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
(66)
+ W.P.(C) 9165/2023 & CM APPLs.34832-34833/2023
ACRON PHARMACEUTICALS & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Anurag Ahluwalia, CGSC with
Mr.Tarveen Singh Nanda, GP and
Ms. Hridyanshi Sharma, Advocate for
UOI.
(67)
+ W.P.(C) 9369/2023 & CM APPLs.35668-35669/2023
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Ajay Bhargava, Mr. Mr.Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
W.P.(C) 8460/2023 & other connected matters Page 18 of 22
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The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
(68)
+ W.P.(C) 9391/2023 & CM APPLs.35809-35810/2023
EXCEL LABS & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Vineet Dhanda, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Ms.Vidhi Jain, Mr.Waize Ali Noor,
Mr.Rishi Kant Singh, Advocates for
UOI.
(69)
+ W.P.(C) 9433/2023 & CM APPLs.36015-36016/2023
AELIX PHARMA & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 19 of 22
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The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
(70)
+ W.P.(C) 10466/2023 & CM APPLs.40575-40576/2023
NAVNIDHI LIFESCIENCES PRIVATE LIMITED & ANR.
..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
(71)
+ W.P.(C) 10558/2023 & CM APPLs.41014-41015/2023
SOLITAIRE PHARMACIA PVT. LTD. & ANR ...... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Apoorv Kurup, and Mr. Akhil
Hasija, Advocates for R-2.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 20 of 22
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The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
(72)
+ W.P.(C) 11228/2023 & CM APPLs.43714-43715/2023
DANISH HEALTHCARE PRIVATE LIMITED..... Petitioner
Through: Mr. Gaurav Mishra, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms.Manisha Agrawal Narain, CGSC
with Mr.Chandan Deep Singh,
Mr.Sandeep Singh Somaria and
Mr.Akhil Gupta, Advocates for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
(73)
+ W.P.(C) 12501/2023 & CM APPLs.49352-49353/2023 and
56368/2023
M/S LORANCE PHARMA ..... Petitioner
Through: Mr.Siddharth Bambha, Mr. Anmol
Bharti and Mr.Rohit Bohra,
Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 21 of 22
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48
Mr.Rakesh Kumar, CGSC with Ms.
Archana Surve, G.P. and Mr.Sunil,
Advocate for UOI.
74
+ W.P.(C) 683/2024
SVIZERA HEALTH REMEDIES LLP .....Petitioner
Through: Mr. Amir Vaid, Advocate
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr. Vivek Nagar, GP and Mr. Mohit
Auluck, Advocate for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 27.11.2024
1. List on 17th March, 2025.
2. Interim order, if any, to continue.
MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 27, 2024 js W.P.(C) 8460/2023 & other connected matters Page 22 of 22 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2024 at 03:07:48