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[Cites 0, Cited by 0] [Section 185A(3)] [Section 185A] [Entire Act]

State of West Bengal - Subsection

Section 185A(3)(b) in The West Bengal Panchayat Act, 1973

(b)all rules, orders, bye-laws and notifications made or issued from time to time under the provisions of the West Bengal Panchayat Act, 1957, or the West Bengal Zilla Parishads Act, 1963, or this Act, applicable to the Zilla Parishad,