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Punjab-Haryana High Court

Narender Kumar & Anr vs Bhim Rao Ambedkar Chetna Vikas Samiti ... on 18 January, 2017

Author: Jaspal Singh

Bench: Jaspal Singh

            IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
            Sr. No.: 109


                                              Civil Revision No.8739 of 2016 (O & M)
                                                     Date of Decision: January 18, 2017


           Narender Kumar & another
                                                                   ...... PETITIONERS

                                                VERSUS


           Dr. Bhim Rao Ambedkar Chetna Vikas Samiti, Tosham
                                                         ..... RESPONDENT



           CORAM               HON'BLE MR. JUSTICE JASPAL SINGH



           PRESENT: Mr. Kamal Singh, Advocate, for the petitioners.

                                                   . . .


           Jaspal Singh, J (Oral)

Learned counsel for the petitioners prays and is permitted to withdraw the petition.

(Jaspal Singh) January 18, 2017 Judge avin Avin Kumar 2017.01.18 15:01 I attest to the accuracy and integrity of this document