Punjab-Haryana High Court
Narender Kumar & Anr vs Bhim Rao Ambedkar Chetna Vikas Samiti ... on 18 January, 2017
Author: Jaspal Singh
Bench: Jaspal Singh
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Sr. No.: 109
Civil Revision No.8739 of 2016 (O & M)
Date of Decision: January 18, 2017
Narender Kumar & another
...... PETITIONERS
VERSUS
Dr. Bhim Rao Ambedkar Chetna Vikas Samiti, Tosham
..... RESPONDENT
CORAM HON'BLE MR. JUSTICE JASPAL SINGH
PRESENT: Mr. Kamal Singh, Advocate, for the petitioners.
. . .
Jaspal Singh, J (Oral)
Learned counsel for the petitioners prays and is permitted to withdraw the petition.
(Jaspal Singh) January 18, 2017 Judge avin Avin Kumar 2017.01.18 15:01 I attest to the accuracy and integrity of this document