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[Cites 0, Cited by 0] [Section 205(2)] [Section 205] [Entire Act]

State of West Bengal - Subsection

Section 205(2)(a) in The West Bengal Panchayat Act, 1973

(a)inspect or cause to be inspected any immovable property used or occupied by the Gram Panchayat, Panchayat Samiti or Zilla Parishad or any work in progress under the direction of the Gram Panchayat, Panchayat Samiti or Zilla Parishad :