Section 11 in The Bio-Medical Waste (Management And Handling) Rules, 1998
11. Maintenance of records .-(1) Every authorised person shall maintain records related to the generation, collection, reception, storage, transportation, treatment, disposal and/or any form of handling of bio-medical waste in accordance with these rules and any guidelines issued.
(2)All records shall be subject to inspection and verification by the prescribed authority at any time.
