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Union of India - Section

Section 121 in The Drugs and Cosmetics Rules, 1945

121. [ Test for freedom from abnormal toxicity. [Substituted by G.S.R. 834(E), dated 29.12.1999 (w.e.f. 30.12.1999).]

- The test for freedom from abnormal toxicity shall be carried out as per the current edition of Indian Pharmacopoeia in the case of each batch of the serum tested by the licensee or by an institution approved by the licensing authority for the purpose of carrying out the test on its behalf.]