Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] NCT Delhi - Subsection Section 63(1) in The Delhi Co-operative Societies Rules, 2007 (1)A declaration as per clause (i) and clause (ii) of section 45 of the Act, shall be made in Form -9.
