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[Cites 0, Cited by 0] [Section 14B(3)] [Section 14B] [Entire Act]

Union of India - Subsection

Section 14B(3)(b) in The Telecom Regulatory Authority Of India Act, 1997

(b)a Bench may be constituted by the Chairperson of the Appellate Tribunal with one or two Members of such Tribunal as the Chairperson may deem fit;