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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(b) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997

(b)suspending or cancelling a licence under section 5, he may appeal against such order, to the appellate authority in such form, in such manner and on payment of such fee as may be prescribed.