Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Goa - Subsection Section 17(6) in Goa Computerised Network Lottery Rules, 2003 (6)Where the prize amount is rupees five thousand and above the prize amount shall be paid by cheque subject to deduction of Income Tax payable on the prize amount.
