Delhi High Court - Orders
Bayer Intellectual Property Gmbh vs Bdr Pharmaceuticals International ... on 28 January, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~OS-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 107/2017
BAYER INTELLECTUAL PROPERTY GMBH..... Plaintiff
Through Mr.Febin M.Varghese, Adv.
versus
BDR PHARMACEUTICALS INTERNATIONAL
PVT. LTD & ANR. ..... Defendants
Through Ms.Rajeshwari H. and Mr.Avinash
K.Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 28.01.2019 The Hon'ble Judge is on leave today. List on 08.04.2019.
(BY ORDER) COURT MASTER JANUARY 28, 2019/v