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State of Haryana - Section

Section 7 in The Faridabad Complex Water-Supply Bye-laws

7. Connections to mains.

- All consumer's pipes and consumer's fittings shall be provided and laid in accordance with these bye-laws and water supply regulations gives in Schedule B, and shall be perfectly sound and water tight before the water is laid on. On completion of the work a completion report as in Form B given in Schedule A duly signed by the licensed plumber shall be submitted to the Chief Administrator, and water will not be supplied to any house or premises so long as such non-compliance remains.