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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(b) in Homoeopathy Central Council (Election) Rules, 1975

(b)any member at the meeting shall be entitled to propose a name of any member present, and such proposal shall be required to be seconded by a member other than the proposer or the one whose name is proposed; Provided that one member shall be entitled to propose or second only one name;