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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(1) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(1)Save as otherwise provided in these Regulations, the Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 along with its amendments is hereby repealed.