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State of West Bengal - Section

Section 58 in The West Bengal Primary Education Act, 1973

58. Control by Board.

- If at any time, it appears to the Board that a Primary School Council has made default in discharging any duty imposed upon it by or under this Act, the Board may after giving the Primary School Council an opportunity of being heard, fix, by an order in writing, a period within which such duty is to be discharged.