Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 3 in THE MARRIED WOMEN’S PROPERTY ACT, 1874 3. [Commencement.] Rep. by the Repealing Act, 1876 (12 of 1876), s. 1 and Schedule. II.—MARRIED WOMEN’S WAGES AND EARNINGS
