Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 631(2)] [Section 631] [Entire Act] State of Haryana - Subsection Section 631(2)(d) in Punjab Jail Manual (d)``class 3 prisoner'' means a prisoner other than a class 2 prisoner;