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[Cites 0, Cited by 0] [Section 233] [Entire Act]

State of Jharkhand - Subsection

Section 233(a) in Jharkhand Municipal Act, 2011

(a)to discharge the trade effluent in such manner, at such times, through such drains, and subject to such conditions, as may be specified in the notice, and to cease to discharge the trade effluent otherwise than in accordance with the notice,