Himachal Pradesh High Court
Lrs. vs . Watuli Devi on 2 August, 2023
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Banka Dei (since deceased) through her LRs. vs. Watuli Devi RSA No.145 of 2022 02.08.2023 Present: Mr. Y.P. Sood, Advocate, for the appellants.
Ms. Pooja, Advocate vice Mr. Ravinder Singh r Chandel, Advocate, for the respondent.
RSA No.145 of 2022 & CMP No.7836 of 2022 Records of courts below stand received.
At the request of learned counsel representing the parties, list on 06.09.2023.
Interim order to continue.
(Rakesh Kainthla) Judge August 02, 2023 (reena) ::: Downloaded on - 02/08/2023 20:52:50 :::CIS