Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(iia) in Cantonments Act, 1924 (iia)[ "boundary wall"means a wall which abuts on a street and which does not exceed eight feet in height;] [Inserted by Act 2 of 1954, s.2. ]
