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[Cites 0, Cited by 0] [Section 3(34D)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(34D)(i) in Finance (No. 2) Act, 2014

(i)for the words "a share held in a company or any other security listed in a recognised stock exchange in India", the words and brackets "a security (other than a unit) listed in a recognised stock exchange in India" shall be substituted;