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[Cites 0, Cited by 0] [Section 21(21)] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(21)(e) in Haryana Distribution and Retail Supply Licence

(e)The Licensee shall :
(i)make a copy of the procedure, revised from time to time, available for inspection by members of the public at each of the relevant premises during normal working hours; and
(ii)provide free of charge a copy of the procedure revised from time to time to each new Consumer, and to any other person who requests it at a price not exceeding the reasonable cost of duplicating it.