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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(h) in The Indian Council Of World Affairs Act, 2001

(h)five members [from Business or] [Substituted by [who are representatives of Business or] Indian Council of World Affairs (Amendment) Act, 2003(5 of 2004) ] Chambers of Commerce, Federation of Indian Chambers of Commerce and Industry, Confederation of Indian Industry, Associated Chambers of Commerce and Industry of India, Federation of Indian Export Or anisations to be nominated by the Governing Body of the Council;