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Bombay Presidency - Section

Section 12 in The Bombay Identification of Prisoners Rules, 1936

12. Reproduction of photos and measurements in Police Gazette, etc.

- The Deputy Inspector General of Police, Criminal Investigation Department, Poona, or the Commissioner of Police, Bombay, may, in his discretion, order the reproduction in the Police Gazettes of photographs or measurements taken under these rules. All photozinco blocks prepared in connection with such publication shall remain in charge of the Deputy Inspector General or Police, Criminal Investigation Department, Poona.[Schedule] [Substituted by G. N. of 5.8.1955.][See rule 11 (2)(b)]Indian Penal Code (XLV of 1860)