Supreme Court - Daily Orders
Commr.Of Customs (Prev) Jamnagar vs Ashok Khetrapal M/S Goa Coastal Resorts ... on 2 March, 2016
ITEM NO.56 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 3183-3184/2015
COMMR.OF CUSTOMS (PREV) JAMNAGAR Appellant(s)
VERSUS
ASHOK KHETRAPAL M/S GOA COASTAL RESORTS & RECREATION PVT. LTD.
Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and stay and office report)
Date : 02/03/2016 These appeals were called on for hearing today.
For Appellant(s)
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Mr. Rupesh Kumar,Adv.
Mr. Jatin Singhal,Adv.
Ms. Nidhi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time, as last opportunity is granted to the sole Respondent for filing Counter Affidavit and also last opportunity is granted to the Petitioner for making up the deficiency in the Court Fees within the same period.
List again on 04-05-2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Rajni Mukhi Date: 2016.03.03 16:56:57 IST Reason: