Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] Bengal Presidency - Subsection Section 51(a) in Presidency-Towns Insolvency Act, 1909 (a)the time of the commission of the act of insolvency on which an order of adjudication is made against him, or
