Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(h) in The Science And Engineering Research Board Act, 2008

(h)any other matter which is to be or may be prescribed or in respect of which provision is to be, or may be, made by rules.