Jammu & Kashmir High Court - Srinagar Bench
Showkat Ahmad Lone vs Union Territory Of Jk & Ors on 14 July, 2021
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 460
Supplementary 1 Causelist
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
WP(Crl) No. 69/2021
CrlM No. 589/2021
Showkat Ahmad Lone.
......Petitioner(s)
Through: Mr Mir Majid Bahir, Advocate.
vs
Union Territory of JK & Ors.
......Respondent(s)
Through:
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
ORDER
14.07.2021 CrlM No. 589/2021;
On the set of facts and the ground urged coupled with submissions made at Bar, the instant application is allowed and requirement of affixing the court fee in the shape of stamps etc. with the application dispensed with for the time being. However, the deficiency shall be made good as and when same become available to the applicant. CrlM disposed of accordingly.
WP(Crl) No. 69/2021;
Heard.
Admit.
Notice returnable by or before next date of hearing. List on 4th of August, 2021.
(Ali Mohammad Magrey) Judge SRINAGAR:
14.07.2021 "Hamid"ABDUL HAMID BHAT 2021.07.15 16:36 I attest to the accuracy and integrity of this document