Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Uttar Pradesh - Subsection Section 27(5) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966 (5)In case of appointment by direct recruitment under Rule 26, the procedure to be followed shall be the same as is provided in Rules 14 to 19.
